Telangana High Court
Moorthy K. Uppaluri, Karnataka vs Smt. Jayaprada Uppaluri, Hyd on 8 April, 2022
Author: Chillakur Sumalatha
Bench: Chillakur Sumalatha
THE HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA
CIVIL REVISION PETITION No.5636 of 2016
ORDER :
Challenge in this Civil Revision Petition is the order rendered by the Court of Judge, Additional Family Court, Hyderabad, in I.A.No.30 of 2016 in O.P.No.59 of 2016, dated 08.08.2016.
2. Learned counsel for the petitioner submits that the Civil Revision Petition has become infructuous.
3. Recording the said submission, this Civil Revision Petition is dismissed as infructuous. No order as to costs.
4. As a sequel, miscellaneous petitions pending, if any, shall stand closed.
_________________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA 08.04.2022.
Msr 2 Dr. CSL, J C.R.P.No.5636 of 2016 THE HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA CIVIL REVISION PETITION No.5636 of 2016 08.04.2022 (Msr)