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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(2)(g) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(g)Regulating the punishment and prescribing the authorities to whom appeal shall be preferred from orders of punishment and the procedure to be followed for the disposal of such appeal;