Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(2) in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017 (2)No such publication under sub-section (1), shall be made until the appeal, if any, filed against such order of conviction is finally disposed of.
