Supreme Court - Daily Orders
Subhash Desai vs Principal Secretary, Governor Of ... on 1 March, 2023
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ITEM NO.501 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).493/2022
SUBHASH DESAI Petitioner(s)
VERSUS
PRINCIPAL SECRETARY, GOVERNOR OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION and IA No.92215/2022-STAY APPLICATION and IA
No.92217/2022-EXEMPTION FROM FILING O.T. and IA No.92216/2022-
PERMISSION TO FILE LENGTHY LIST OF DATES, IA No. 100297/2022 -
APPROPRIATE ORDERS/DIRECTIONS, IA No. 108739/2022 - EXEMPTION FROM
FILING O.T.)
WITH
W.P.(C) No. 469/2022 (X)
(FOR ADMISSION and IA No.88601/2022-STAY APPLICATION and IA
No.88602/2022-EXEMPTION FROM FILING O.T. and IA No.88964/2022-
APPROPRIATE ORDERS/DIRECTIONS, IA No. 88601/2022 - STAY
APPLICATION)
W.P.(C) No. 468/2022 (X)
(WITH IA No. 88604/2022 - EXEMPTION FROM FILING O.T., IA No.
88603/2022 - STAY APPLICATION)
W.P.(C) No. 470/2022 (X)
(WITH IA No. 88697/2022 - EX-PARTE STAY)
W.P.(C) No. 479/2022 (X)
(WITH IA No. 90188/2022 - EX-PARTE STAY, IA No. 90189/2022 -
EXEMPTION FROM FILING O.T.)
W.P.(C) No. 538/2022 (X)
(WITH IA No. 100285/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
98578/2022 - EXEMPTION FROM FILING O.T., IA No. 98577/2022 - STAY
APPLICATION)
Date : 01-03-2023 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE THE CHIEF JUSTICE
Digitally signed by
Sanjay Kumar
Date: 2023.03.01
16:09:29 IST
Reason: HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
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For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Devadatt Kamat, Sr. Adv.
Mr. Amit Anand Tiwari, Adv.
Mr. Rohit Sharma, Adv.
Mr. Rajesh Inamdar, Adv.
Mr. Javedur Rahman, Adv.
Mr. Nizam Pasha, Adv.
Mr. Anish R. Shah, AOR
Mr. Harsh Pandey, Adv.
Mr. Revanta Solanki, Adv.
Mr. Amit Bhandari, Adv.
Mr. Sunny Jain, Adv.
Mr. Nishant Patil, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Ms. Aprajita Jamwal, Adv.
Mr. Kapil Sibal, Sr. Adv.
Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Devadatt Kamat, Sr. Adv.
Mr. Rohit Sharma, Adv.
Mr. Amit Anand Tiwary, Adv.
Mr. Javedur Rahman, AOR
Mr. Rajesh Inamdar, Adv.
Mr. Sunny Jain, Adv.
Mr. Dharmendra Mishra, Adv.
Mr. Amit Bhandari, Adv.
Mr. Nizam Pasha, Adv.
Mr. Harsh Pandey, Adv.
Mr. Revanta Solanki, Adv.
Ms. Aparajita Jamwal, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Ashok Kumar, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Mr. Siddharth Seem, Adv.
Mr. L. Nidhiram Sharma, Adv.
Mr. Aman Sharma, Adv.
Mr. Ashima Chauhan Singh, Adv.
Mr. Mudassir, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Abhikalp Pratap Singh, AOR
Mr. Abhay Anturkar, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Dhruv Sharma, Adv.
Ms. Ira Mahajan, Adv.
Mr. Ramchandra Madan, Adv.
Mr. Toshiv Goyal, Adv.
Mr. Raghav Agrawal, Adv.
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Ms. Shreya Saxena, Adv.
Ms. Yamini Singh, Adv.
Ms. Pritha Suri, Adv.
Ms. Vijetha Ravi, Adv.
Mr. Ajay Sabharwal, Adv.
Mr. Rangasaran Mohan, Adv.
Mr. Navneet R., Adv.
Mr. Harish Salve, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Chirag Shah, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Ravi Sharma, Adv.
Mr. Himanshu Sachdeva, Adv.
Ms. Manini Roy, Adv.
Ms. Shivani Bhushan, Adv.
Mr. Nihar Thackeray, Adv.
Ms. Ira Mahajan, Adv.
Mr. Dhruv Sharma, Adv.
Mr. Raghav Agarwal, Adv.
Ms. Mugdha Pande, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Navneet R, Adv.
Mr. Piyush Tiwari, Adv.
Ms. Shrishti Kumar, Adv.
Mr. Kumar Sumit, Adv.
Ms. Chaitali Jugran, Adv.
Ms. Kanjani Sharma, Adv.
Ms. Pracheta Kar, Adv.
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
Ms. Sujal Gupta, Adv.
Mr. Wedo Khalo, Adv.
Mr. Anjani Kumar, Adv.
M/S. Tas Law, AOR
For Respondent(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Abhikalp Pratap Singh, AOR
Mr. Abhay Anturkar, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Dhruv Sharma, Adv.
Ms. Ira Mahajan, Adv.
Mr. Ramchandra Madan, Adv.
Mr. Toshiv Goyal, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Shreya Saxena, Adv.
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Ms. Yamini Singh, Adv.
Ms. Pritha Suri, Adv.
Ms. Vijetha Ravi, Adv.
Mr. Ajay Sabharwal, Adv.
Mr. Rangasaran Mohan, Adv.
Mr. Navneet R., Adv.
Mr. Harish Salve, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Chirag Shah, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Ravi Sharma, Adv.
Mr. Himanshu Sachdeva, Adv.
Ms. Manini Roy, Adv.
Ms. Shivani Bhushan, Adv.
Mr. Nihar Thackeray, Adv.
Ms. Ira Mahajan, Adv.
Mr. Dhruv Sharma, Adv.
Mr. Raghav Agarwal, Adv.
Ms. Mugdha Pande, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Prabhash Bajaj, Adv.
Mr. Navneet R, Adv.
Mr. Piyush Tiwari, Adv.
Ms. Shrishti Kumar, Adv.
Mr. Kumar Sumit, Adv.
Ms. Chaitali Jugran, Adv.
Ms. Kanjani Sharma, Adv.
Ms. Pracheta Kar, Adv.
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
Ms. Sujal Gupta, Adv.
Mr. Wedo Khalo, Adv.
Mr. Anjani Kumar Rai, Adv.
Mr. Biswaksen Panda, Adv.
M/S. Tas Law, AOR
Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj, Adv.
Mr. Abhiyudaya Vats, Adv.
Ms. Astha Prasad, AOR
Ms. Rukhmini Bobde, Adv.
Ms. Trishala Trivedi, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Chirag Gupta, Adv.
Mr. Ajit Pravin Wagh, Adv.
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Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Javedur Rahman, AOR
Mr. Ankit Yadav, AOR
Ms. Prakriti Rastogi, Adv.
Mr. Asim Sarode, Adv.
Ms. Shriya Awale, Adv.
Ms. Smita Singalkar, Adv.
Mr. Pradeep Kumar Gupta, Adv.
Mr. Ashok Kumar Gupta II, AOR
Mr. Kailash Prashad Pandey, AOR
Mr. Vijay Pal, Adv.
Mr. Pramod Kumar Singh, Adv.
Mr. Kundal Lal, Adv.
Mr. Anil Kumar, Adv.
Mr. Umang Tripathi, Adv.
Mr. Deepankar, Adv.
Mr. Vinay Kumar Aherodiya, Adv.
Ms. Kajal Kumari, Adv.
Ms. Sundri, Adv.
Mr. Om Prakash, Adv.
Ms. Rekha Agarwal, Adv.
Mr. Karunesh Kumar Shukla, Adv.
Mr. Amit Garg, Adv.
Mr. Sadashiv, AOR
Mr. Raj Singh Rana, AOR
Dr. Gunratan Sadavarte, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Mukesh Verma, Adv.
Mr. Kamal Kumar Pandey, Adv.
Mr. Gourav Belsare, Adv.
Mr. T. R. B. Sivakumar, AOR
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UPON hearing the counsel the Court made the following
O R D E R
1 Arguments heard in part.
2 List the petitions tomorrow (2 March 2023) for further hearing as part-heard matter.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR