Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Meghalaya - Subsection Section 62(I) in The Meghalaya Cinemas (Regulation) Rules (I)he possesses a minimum general education upto class VIII standard and has completed two years apprentice training in operation of Projector machine.
