Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of West Bengal - Subsection Section 217(1) in West Bengal Municipal Corporation Act, 2006 (1)Unfiltered water shall be used for the following purposes:-(a)extinguishing of fire:(b)street watering;(c)flushing drains of the Corporation, gully-pits, public privies and urinals.