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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(4) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(4)The Chairperson and Member appointed shall devote their whole time to the affairs of the Forum, and shall not undertake any other work including part-time or honorary basis.