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Jharkhand High Court

Rajendra Singh vs B.C.C.L. Thr. Chief Manager & on 5 October, 2012

Author: Alok Singh

Bench: Alok Singh

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             W.P. (S) No. 4271 of 2011.
                                              ---
                  Rajendra Singh ...     ...  ...   ... ... ...        ...     Petitioner

                                               Versus

                  B.C.C.L. through Chief Manager, Personnel,
                  Kustor Region and another ...     ...  ...     ...   ...     Respondents.

                                            ---
                  CORAM:     HON'BLE MR. JUSTICE ALOK SINGH
                                            ---

                  For the Petitioner     : Mr. Hemant Kumar Shikarwar, Advocate.
                  For the Respondents    : Mr. Anoop Kumar Mehta, Advocate.
                                                ---

06. 05.10.2012

. Mr. Hemant Kumar Shikarwar, learned counsel for the petitioner, submits that this writ petition be dismissed as withdrawn.

Accordingly, this writ petition is dismissed as withdrawn.

(Alok Singh, J.) AKS.Cp.2.