Jharkhand High Court
Rajendra Singh vs B.C.C.L. Thr. Chief Manager & on 5 October, 2012
Author: Alok Singh
Bench: Alok Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 4271 of 2011.
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Rajendra Singh ... ... ... ... ... ... ... Petitioner
Versus
B.C.C.L. through Chief Manager, Personnel,
Kustor Region and another ... ... ... ... ... Respondents.
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CORAM: HON'BLE MR. JUSTICE ALOK SINGH
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For the Petitioner : Mr. Hemant Kumar Shikarwar, Advocate.
For the Respondents : Mr. Anoop Kumar Mehta, Advocate.
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06. 05.10.2012. Mr. Hemant Kumar Shikarwar, learned counsel for the petitioner, submits that this writ petition be dismissed as withdrawn.
Accordingly, this writ petition is dismissed as withdrawn.
(Alok Singh, J.) AKS.Cp.2.