Delhi High Court - Orders
G.S Developers And Contractors Pvt. Ltd vs Maharana Pratap Education Centre on 24 September, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 4/2025
G.S DEVELOPERS AND CONTRACTORS PVT. LTD
.....Decree Holder
Through:
versus
MAHARANA PRATAP EDUCATION CENTRE
.....Judgement Debtor
Through: Ms. Swati Surbhi, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 24.09.2025
List on 23.01.2026.
JASMEET SINGH, J
SEPTEMBER 24, 2025 / (MS)
This is a digitally signed order.
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