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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1A) in Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983

(1A)[***] [Omitted by Act No. 11 of 1985.][Provided that admission into Agriculture, Dental, Engineering, Medical, Pharmacy and Veterinary Colleges shall be made on the basis of ranking assigned by giving weightage to the marks secured in the relevant group subjects namely, Biology, Physics, Chemistry or Mathematics, Physics, Chemistry, as the case may be, in the Intermediate Public Examination or equivalent examination and weightage to the marks secured in the common entrance test as may be prescribed.] [Substituted by Act No. 17 of 2009.]