Orissa High Court
Mitravanu Das vs Smita Gaurisaria & Another on 12 September, 2025
Author: Mruganka Sekhar Sahoo
Bench: Mruganka Sekhar Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No.122 of 2024
Mitravanu Das .... Appellant
Represented By Adv. -
Mr. S.K. Bhanjadeo, Advocate
-versus-
Smita Gaurisaria & another .... Respondents
Represented By Adv. -
Mr. Dinabandhu Mukherjee, Advocate
for respondent no.2
CORAM:
JUSTICE MANASH RANJAN PATHAK
JUSTICE MRUGANKA SEKHAR SAHOO
ORDER
12.09.2025 (Hybrid Mode) Order No.
7. 1. Mr. Mukherjee, learned counsel appears through V.C. being present on behalf of respondent no.2.
2. It is submitted by the learned counsel for the appellant that the shortage of postage stamp as reported by the postal authority returning the postal article to the Registry shall be made good within two working days.
3. Accordingly, the Registry shall issue notice fixing early returnable date.
Page 1 of 24. List on 30th October, 2025.
(Manash Ranjan Pathak)
Judge
(Mruganka Sekhar Sahoo)
Gs/Radha Judge
Signature Not Verified
Digitally Signed
Signed by: GAGAN BIHARI SAMAL
Reason: Authentication
Location: ohc
Date: 17-Sep-2025 11:50:48
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