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[Cites 0, Cited by 0] [Section 525(8)] [Section 525] [Entire Act]

State of Odisha - Subsection

Section 525(8)(a) in Orissa Municipal Rules, 1953

(a)garden, tower, rockery, well and well structures, plant, nursery, water pool, swimming pool, platform round a tree, tank, fountain, bench, platform or chautra with uncovered top and unenclosed on all sides by walls or any such enclosure and the like;