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[Cites 0, Cited by 0] [Section 6D(9)] [Section 6D] [Entire Act]

State of Bihar - Subsection

Section 6D(9)(d) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(d)For deciding a dispute regarding valuation of a plot or tree, well or other improvement existing on a plot the Consolidation Officer shall make a local inspection of the plot concerned, prepare an inspection memo and place it on the connected file.