Section 12(2)(e) in The Maharashtra Electricity Duty Act, 1958

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(e)[ provide for installation of reading of meters and sub-meters; [Clauses (e) to (h) were inserted by Maharashtra 18 of 1963, Section 8(a).]

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