Orissa High Court
WP(C)/11576/2018 on 6 August, 2018
Author: Biswanath Rath
Bench: Biswanath Rath
W.P.(C) NO. 11576 OF 2018
2 6.8.2018 Heard learned counsel for the petitioner.
Since the petitioner's application under the
OPLE Act cannot be considered for the dispute involved
therein, this Court while permitting the petitioner to
withdraw the writ petition permits the petitioner to take
appropriate step following the provision under the OGLS
Act.
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Biswanath Rath, J.
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