Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 50 in The Orissa Land Reforms (General) Rules, 1965 50. Savings as regards to language of application, notice, etc. - All documents, under the act or under these rules shall be in English or in the Court language.
