Chattisgarh High Court
Union Of India vs Santosh Kumar 9 Wa/122/2019 Shreya ... on 15 February, 2019
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
REVP No. 31 of 2019
1. Union of India General Manager, South East Central Railway Bilaspur, District
Bilaspur.
2. Divisional Railway Manager (P) Divisional Office, South East Central Railway,
Bilaspur Division, Bilaspur, Chhattisgarh.
---- Applicants
Versus
1. Santosh Kumar S/o Subhash Chandra Mandal Aged About 34 Years Assistant
Loco Pilot- I R/o Village Kairakado, P.O. Sohjana District Jamui, Bihar.
2. Neeraj Kumar S/o Ramjeet Singh Aged About 27 Years Asst. Loco Pilot-I, R/o
Village Gorgawan, P.O. Khagul District Patna, Bihar.
3. Ashok Kumar Patel S/o Krishna Pd Patel Aged About 30 Years Asst. Loco Pilot-
I, R/o LIG- 125, M.P. Nagar Korba
4. Durgesh Mishra S/o Parasnath Mishra Aged About 29 Years Asst. Loco Pilot- I,
R/o Village Joghata, P.O. Daboliya, Bazar Basti, (U.P.)
5. Prashant Kumar Mishra S/o Ramvibhakar Mishra Aged About 27 Years Asst.
Loco Pilot- I, R/o Village Kulupur, P.O. Sikhar District Mirjapur (U.P.)
6. Shailesh Kumar S/o Dr. O P Dubey Aged About 30 Years Asst. Loco Pilot- I, R/o
17/830 Sidhi Sadam Behind Ryan International School, Shanti Nagar, Jabalpur,
Madhya Pradesh.
7. Santosh Kumar S/o Kamal Kishore Singh Aged About 36 Years Asst. Loco Pilot-
I, R/o Chhotki Delha, New Colony Road- I, Vermalya (Bihar).
8. Sunil Kumar Ben (P.F. No. 13AB1834). Age Not Mentioned Asst. Loco Pilot- I,
O/o CCC, SECR, Bilaspur, Chhattisgarh.
---- Respondents
For Applicants : Shri H.S. Ahluwalia, Advocate.
Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Justice Parth Prateem Sahu Order on Board Per Ajay Kumar Tripathi, Chief Justice 15.02.2019
1. We do not find any error apparent on the face of record which requires a rectification in the present review application.
2. In view of the same review application stands dismissed.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Brijmohan