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State of Jammu-Kashmir - Section

Section 2nd in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

2nd. Principle : Democratic Member Control

Cooperatives are democratic organizations controlled by their members, who actively participate in setting their policies and making decisions. Men and Women serving as elected representatives are accountable to membership. In primary cooperatives members have equal voting rights (one member, one vote), and cooperatives at other levels are also organized in a democratic manner.