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Shyam Talkies,Bikramganj vs The Union Of India &Amp; Ors on 10 December, 2010

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CWJC No.6818 of 2009
                           SHYAM TALKIES,BIKRAMGANJ .
                                         Versus
                            THE UNION OF INDIA & ORS .
                                       -----------

                    For the Petitioner: Mr. Binod Bihari Singh, Adv.
                    For Respondents : Mr. Sarvadeo Singh, Adv.

3/   10/12/2010

After some argument, learned counsel for the petitioner prays for leave to withdraw the application to prefer an appeal under the Employees' Provident Fund Appellate Tribunal (Procedure) Rules, 1997.

The application is permitted to be withdrawn to avail the alternative remedy.

KC                                                           ( Navin Sinha, J.)