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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Chattisgarh - Subsection

Section 73(1)(g) in The Chhattisgarh Motor Vehicles Rules, 1994

(g)in respect of a trourisl vehicle permit in Form C.G.M.V.R.- 54 (TVP);