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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)The notification shall specify the Project Committee for which election is to be held, the place, date of special meeting and time schedule for filing nominations, scrutiny of nominations, withdrawal of candidature, election, counting of votes and declaration of results.