Chattisgarh High Court
Motilal Sharma vs State Of Chhattisgarh 15 Wps/948/2013 ... on 30 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 7016 of 2017
Motilal Sharma & Ors. Versus State of Chhattisgarh & Ors.
30.04.2018 Shri Hemant Kesharwani, Advocate for the petitioner.
Shri Varun Sharma, Advocate for respondent No.2
Shri Anup Majumdar, Advocate for respondent No.3. Shri Ashutosh Pandey, Panle Lawyer for State. The counsel for the respondent No.2 prays for a week's time to file return.
Not opposed.
Accordingly, one week's time is granted to the counsel for the respondent No.2 to file return.
List it on 10/05/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit