Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Chattisgarh High Court

Motilal Sharma vs State Of Chhattisgarh 15 Wps/948/2013 ... on 30 April, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                    WPS No. 7016 of 2017

               Motilal Sharma & Ors. Versus State of Chhattisgarh & Ors.




30.04.2018             Shri Hemant Kesharwani, Advocate for the petitioner.

                       Shri Varun Sharma, Advocate for respondent No.2

Shri Anup Majumdar, Advocate for respondent No.3. Shri Ashutosh Pandey, Panle Lawyer for State. The counsel for the respondent No.2 prays for a week's time to file return.

Not opposed.

Accordingly, one week's time is granted to the counsel for the respondent No.2 to file return.

List it on 10/05/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit