Section 2(a) in Telangana Co-operative Spinning Mills (Regulation) Act, 1983
(a)'Co-operative Societies Act' means the [Telangana] [Adapted by G.O.Ms.No.53, Agriculture and Co-operation (Co-op.II) Department, dated 20.05.2016.] Co-operative Societies Act, 1964; (Act 7 of 1964).
