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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(8) in The SreeNarayanaGuru Open University Act, 2021

(8)The University shall place the annual accounts together with the audit report thereon before the Syndicate and after receiving the approval of the Syndicate, the same shall be submitted to the Government on or before the first day of March of the succeeding year.