Section 17(1)(e) in The U.P. Co-operative Societies Act, 1965

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State of Uttar Pradesh - Subsection

Section 17(1)(e) in The U.P. Co-operative Societies Act, 1965

(e)the State Warehousing Corporation established or deemed to be established under the Warehousing Corporations Act, 1962 (Act LVIII of 1962) ;

(ee)[ a firm registered under the Indian Partnership Act, 1932;] [Inserted by U.P. Act No. 5 of 1987, dated 24th March, 1987.]