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[Cites 0, Cited by 0] [Section 266] [Entire Act]

State of Uttar Pradesh - Subsection

Section 266(2) in Uttar Pradesh Municipal Corporation Act, 1959

(2)This section shall apply in respect of carrying, renewing, and repairing private water-mains, pipes and ducts as it applies in respect of carrying, renewing and repairing, municipal water-mains, pipes and ducts.