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State of Madhya Pradesh - Section

Section 27 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

27. Provisional registration for clinical practice.

- If the courses of study to be undergone for obtaining a recognised qualification include a period of training after a person has passed the qualifying examination and before such qualification is conferred on him, any such person shall, on application made by him in this behalf, be granted provisional registration in the State Register of Practitioners in order to enable him, to practice medicine in an approved institution for the aforesaid training period.