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State of Andhra Pradesh - Section

Section 8C in Andhra Pradesh Prohibition Act, 1995

8C. Penalty for Conspiracy.

- When two or more persons agree -
(a)to commit any offence punishable under this Act, or
(b)to commit breach of condition(s) of licence, permit etc., each of such persons shall on conviction be liable for the punishment in the same manner as if he had abetted such offence.]