Calcutta High Court (Appellete Side)
(Srijon Roy @ Saja vs The State Of W.B. & Ors.) on 22 January, 2019
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1 34 22.01.2019
WP 10741(W) of 2018 AN Ct. No. 14 (Srijon Roy @ Saja vs. The State of W.B. & ors.) with WP 10742 (W) of 2018 (Mukul Roy vs. The State of W.B. & ors.) Mr. Subhashis Dasgupta Ms. Koel Dasgupta ... for the petitioner Mr. Arka Kumar Nag ... for the State Accommodation is prayed for on behalf of the petitioner.
Let the matter therefore be listed in the Combined Monthly List of March, 2019.
(Rajasekhar Mantha, J.)