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[Cites 0, Cited by 0] [Section 214(2)] [Section 214] [Entire Act]

State of Odisha - Subsection

Section 214(2)(e) in Grama Panchayats Rules, 1968

(e)No person shall be appointed as Secretary of the Grama Sasan unless he has completed eighteen years of age. The Secretary of the Grama Sasan shall not be retained in service after he has completed the age of fifty-eight years.