Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(b) in United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948

(b)any damage done during the period of requisitioning to such land other than that which may have been sustained by any natural causes.