Punjab-Haryana High Court
Dayal Singh vs State Of Punjab on 21 October, 2008
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Criminal Misc.16538-M of 2008
DATE OF DECISION : OCTOBER 21, 2008
DAYAL SINGH ....... PETITIONER(S)
VERSUS
STATE OF PUNJAB .... RESPONDENT(S)
CORAM : HON'BLE MR. JUSTICE AJAI LAMBA
PRESENT: Mr. SPS Sidhu, Advocate (Amicus curiae).
Mr. HS Brar, DAG, Punjab.
AJAI LAMBA, J. (Oral)
For the reasons recorded in CRM 16536-M of 2008 (Amrik Singh v. State of Punjab), this petition is dismissed.
October 21, 2008 ( AJAI LAMBA ) Kang JUDGE