Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Bombay Presidency - Subsection Section 8(13) in The Bombay Dentists Rules, 1951 (13)The President and if he be unable to act, the Vice-President, shall nominate as scrutineers such number of members of the Council not exceeding four, as he thinks fit.
