Section 27(3)(g) in The Government Of Union Territories Act, 1963

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Union of India - Subsection

Section 27(3)(g) in The Government Of Union Territories Act, 1963

(g)any other expenditure declared by the Constitution or by law made by Parliament or by the Legislative Assembly of the Union territory to be so charged.

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Union of India - Subsection

Section 27(3)(g) in The Government Of Union Territories Act, 1963