Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(ii) in The Centre for Environmental Planning and Technology University Act, 2005

(ii)to conduct and to prescribe course and curricula and provide for flexibility in the education system and delivery methodologies including Electronic and distance learning;