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State of Jharkhand - Section

Section 219 in Bihar Chaukidari Manual

219.

The articles supplied by the Jail Department or outside firm shall be examined on receipt by a committee. In Subdivisions the committee shall consist of the Sub-Divisional Officer (or in his absence the Second Officer, the Inspector of Police, and the head clerk of the Sub-Divisional Office. In sadar Subdivisions it shall consist of the Reserve Sergeant-major and the Superintendent of the office of the District Magistrate, and the Sadr Sub-Divisional Officer. The committee shall certify whether the articles have been received in full and in good condition. They shall also certify that the accounts have been examined by them to date and found correct or otherwise.