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[Cites 0, Cited by 0] [Section 37(7)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(7)(VII) in Rajasthan Minor Mineral Concession Rules, 2017

(VII)A scanned copy of copy of power of attorney in format as specified in Form -4 or resolution of board of directors in favour of person submitting bid in case of a firm or company;