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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(12) in The Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for issue or purchase of Energy Saving Certificate and Value of Per Metric Tonne of Oil Equivalent of Energy Consumed) Rules, 2012

(12)The Bureau after the expiry of ten days referred to in sub-rule (11), shall issue show cause notice to the designated consumer as well as to his accredited energy auditor specifying the deficiencies or inconsistencies or errors or misrepresentation noticed against the designated consumer and his accredited energy auditor.