Section 2(ii) in The Salary, Allowances and Pension of Members of Parliament Act, 1954
(ii)[ a Leader of the Opposition as defined in the Salary and Allowances of Leaders of Opposition in Parliament Act, 1977 (33 of1977.); and]; [Inserted by Act 33 of 1977, Section 11 (w.e.f. 1-11-1977).]
