Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 581ZN(8)] [Section 581ZN] [Entire Act]

Union of India - Subsection

Section 581ZN(8)(i) in The Companies (Amendment) Act, 2002

(i)the continuation by or against the merged company of any legal proceedings pending by or against any Producer Company;