Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Women's Commission Act, 1998

3. Act not to apply in certain cases.

- This Act shall not apply to:-
(i)the Central Government: or
(ii)any public sector undertaking of the Central Government, or any other institution owned, or controlled or financed directly by the Central Government.