Bombay High Court
Farha Ashfaqali Shaha vs The Member Secretary And Research ... on 11 June, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
909-ASWP2613-19.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2613 OF 2019
Farha Ashfaqali Shaha ...Petitioner
Versus
The Member Secretary & Research Officer, Caste ...Respondents
Certificate Scrutiny Committee & Anr Mr SG Kudale, for the Petitioner.
Mr BV Samant, AGP, for Respondents Nos. 1 and 2.
CORAM: S.C. DHARMADHIKARI &
G.S. PATEL, JJ
DATED: 11th June 2019
PC:-
1. The Registry shall delete the name of Ms Indrayani Koparkar as an Advocate of the Petitioner and substitute it with Shri Kudale who says that the vakalatnama has already been filed.
2. Issue notice to Respondent No. 3 returnable on 2 nd July 2019. Humdast allowed. Liberty to serve privately granted.
3. List the matter on the supplementary board on 2 nd July 2019.
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