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Bombay High Court

Farha Ashfaqali Shaha vs The Member Secretary And Research ... on 11 June, 2019

Bench: S.C. Dharmadhikari, G.S. Patel

                                                           909-ASWP2613-19.DOC




 Atul


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                    WRIT PETITION NO. 2613 OF 2019


 Farha Ashfaqali Shaha                                               ...Petitioner
        Versus
 The Member Secretary & Research Officer, Caste                 ...Respondents

Certificate Scrutiny Committee & Anr Mr SG Kudale, for the Petitioner.

Mr BV Samant, AGP, for Respondents Nos. 1 and 2.

                               CORAM:      S.C. DHARMADHIKARI &
                                           G.S. PATEL, JJ
                               DATED:      11th June 2019
 PC:-


1. The Registry shall delete the name of Ms Indrayani Koparkar as an Advocate of the Petitioner and substitute it with Shri Kudale who says that the vakalatnama has already been filed.

2. Issue notice to Respondent No. 3 returnable on 2 nd July 2019. Humdast allowed. Liberty to serve privately granted.

3. List the matter on the supplementary board on 2 nd July 2019.

(G. S. PATEL, J) (S.C. DHARMADHIKARI, J) Page 1 of 1 11th June 2019 ::: Uploaded on - 13/06/2019 ::: Downloaded on - 13/06/2019 22:20:35 :::