Delhi High Court - Orders
Shiva Texyarn Ltd vs Official Liquidator Of M/S Apollo Tubes ... on 24 February, 2026
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 11/2025, EX.APPL.(OS) 1126/2025, EX.APPL.(OS)
1437/2025 & EX.APPL.(OS) 1872/2025
SHIVA TEXYARN LTD. .....Decree Holder
Through: Mr. Akshay Nagarajan, Mr. Nakul
Gandhi, Advocates (M:9940053570)
versus
OFFICIAL LIQUIDATOR OF M/S APOLLO TUBES AND STEEL
INDUSTRIES LTD. & ORS. .....Judgement Debtors
Through: Mr. Avinash Kr. Lakhanpal, Mr.
Dhiraj Kumar, Mr. Piyush Lakhanpal,
Advs. for Respondent No. 4, 5, 6, 7,
9, 11 and 12
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 24.02.2026
1. Learned counsel for the decree holder submits that the present matter is already listed on 20th March, 2026 and it may be taken up on the same date.
2. Accordingly, list on the date already fixed, i.e., 20th March, 2026.
MINI PUSHKARNA, J FEBRUARY 24, 2026/au This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2026 at 20:47:04