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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(a) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(a)No appealable order shall be reviewed against which an appeal has not been preferred. An order against which an appeal has been preferred shall not be reviewed during the pendency of the appeal.