Calcutta High Court (Appellete Side)
Sri Shibnath Roy vs Smt. Satabdi Roy (Aich) & Anr on 6 August, 2014
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 06.08.201480
s.das C.R.R. 3689 of 2011 Sri Shibnath Roy Vs. Smt. Satabdi Roy (Aich) & Anr.
Ms. Chaitali Mukherjee ..... for the petitioner Mr. Amitava Ghosh .... For the opposite parties Learned Counsel appearing on behalf of the petitioner submits that the revisional application is infructuous.
Accordingly, the same is dismissed as infructuous.
(Joymalya Bagchi, J.)