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Bengal Presidency - Section

Section 81 in Bengal Public Demands Recovery Act, 1913

81. Remittance to Certificate Officer of sums received under a certificate transferred for execution

.— (1) When a copy of a certificate has been sent to another officer under section 12, sub-section (1), all sums except Government demands, received by such officer under such certificate shall be remitted by him to the Certificate Officer in whose office the original certificate is filed.