Madhya Pradesh High Court
Ashish Gautam vs The State Of Madhya Pradesh on 4 October, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-42399-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 42399 of 2024 (ASHISH GAUTAM Vs THE STATE OF MADHYA PRADESH ) Dated : 04-10-2024 Shri Ankit Saxena - Advocate for the applicant.
Shri Satya Pal Chadar- G.A. appearing on behalf of Advocate General for the State.
State is directed to file detailed report of transaction along with report of concerned SHO of police station Singhpur, District Satna.
List on 14.10.2024.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 05-10-2024 12:39:17