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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(1) in The Chandernagore Municipal Corporation Act, 1990

(1)The Corporation may borrow money from the State Government for carrying out of the purposes of this Act, other than those referred to in section 64, on such terms and conditions as the State Government may determine.