Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Sikkim - Subsection Section 7(1) in Sikkim (Collection of Taxes and Prevention of Evasion of Payment of Taxes) Act, 1987 (1)The Inspector shall attach the movable and immovable properties upon failure to pay the tax demanded within the stipulated time.
