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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(9A) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(9A)[ "Licencing Authority" means the authority to whom applications for grant of licence be made under section 9 of the Act.] [Inserted vide Notification No. 11 (13)-M-1-83/21424 dated 13th/14th October, 1987.]